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Union of India - Section

Section 6 in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

6. Fee.

(1)The fee for obtaining the SID or its renewal shall be three hundred rupees, which shall be non-refundable, payable to the issuing authority.
(2)The payment of fee may be revised by the competent authority, which shall not exceed one thousand and five hundred rupees.
(3)The payment of fee shall be made by demand draft drawn on a scheduled bank or e-payment as may be specified by the Director-General.