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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2) in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018

(2)The sitting fee and allowances to be paid to the non-official members of the State Authority referred in the sub rule (1) shall be paid from the interest referred to in clause (a) of rule 19.