Section 20 in Jammu and Kashmir Compensatory Afforestation Fund Rules, 2018
20. Sitting fees and Allowances of non-official Members.
- The non-official members of the State Authority shall be paid such sitting fees and allowances for attending the meetings and for any other work assigned to them, as may be specified in the order of their appointment.(2)The sitting fee and allowances to be paid to the non-official members of the State Authority referred in the sub rule (1) shall be paid from the interest referred to in clause (a) of rule 19.
