Section 55 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

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Section 55 in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Generation, Transmission and Distribution Multi Year Tariff) Regulations, 2018

55. "Useful life" in relation to a unit of a transmission system and distribution system from the Date of Commercial Operation shall be as defined in Appendix I to these Regulations;