Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in The Academy Of Scientific And Innovative Research Act, 2011

(3)The selection committee referred to in sub-section (2) shall-
(a)be constituted within six months before the completion of tenure of the incumbent as the Director;
(b)submit its recommendation at least three months before the completion of the tenure of the incumbent Director.