Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act] Union of India - Subsection Section 22(3)(b) in The Academy Of Scientific And Innovative Research Act, 2011 (b)submit its recommendation at least three months before the completion of the tenure of the incumbent Director.