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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(2) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(2)The Faculty Advisory Committee may suggest to invite any distinguishedperformer, artist, scholar or writer or any other person whom the committee consider asuseful as Visiting Faculty, Guru or writer/artist/ scholar in Residence or Professor Emeritus,for the benefit of the students with approval of the Vice – Chancellor.