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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3) in The Orissa Boiler Operation Engineers' Rules, 2000

(3)A testimonial in respect of service in a steamship may be signed by the Chief Engineer and countersigned by the Master of the vessel or may be in the form of a statement discharge certificate issued by a Shipping Master.