Madhya Pradesh High Court
Makhan Lal vs Parmanand Mahehswari Trust Committee ... on 23 October, 2017
THE HIGH COURT OF MADHYA PRADESH SA--912-2017 (MAKHAN LAL Vs PARMANAND MAHEHSWARI TRUST COMMITTEE SAGR MOHANGAR) 3 Jabalpur, Dated : 23-10-2017 None present for the appellant. In the absence of learned counsel for the appellant, the matter is adjourned. List the matter after two weeks. (RAJEEV KUMAR DUBEY) JUDGE diXit