Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 207] [Entire Act] State of Uttar Pradesh - Subsection Section 207(2) in The Subsidiary Rules (2)otherwise, the Account Officer is the audit officer of the State in which the municipality or other body concerned is situated.
