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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Rajasthan - Subsection

Section 23(8) in First Statutes of the University of Udaipur

(8)Notice of a motion or resolution to be included in the supplementary Agenda of the meeting of the Academic Council must be in the hands of the Registrar not less than 5 clear days before the meeting.