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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Uttar Pradesh - Subsection

Section 49(2) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(2)The Federation may by a resolution passed by the Board become member of another, Apex Level Co-operative Society of the State or the National Level Co-operative Society, provided that such membership is in the interest of the Federation and also confirm to the provisions of the Act and the Rules.