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State of Uttar Pradesh - Section

Section 49 in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

49. Miscellaneous.

(1)In case of any consistency or conflict between the bye-laws of an affiliated members society, and those of the Federation, the latter shall prevail subject to the provisions of the Act and the Rules.
(2)The Federation may by a resolution passed by the Board become member of another, Apex Level Co-operative Society of the State or the National Level Co-operative Society, provided that such membership is in the interest of the Federation and also confirm to the provisions of the Act and the Rules.