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[Cites 0, Cited by 0] [Section 15B(1)] [Section 15B] [Entire Act]

State of Assam - Subsection

Section 15B(1)(vii) in The Gauhati University Act, 1947

(vii)Five students one from each of the five activities mentioned below who have shown outstanding performance in the following activities to be nominated by the Vice-Chancellor, namely :