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[Cites 0, Cited by 0] [Section 15B] [Entire Act]

State of Assam - Subsection

Section 15B(1) in The Gauhati University Act, 1947

(1)There shall be a Students' Advisory Council which shall consist of the following members namely :
(i)One Chairman to be nominated by the Vice-Chancellor from amongst the teachers of the University ;
(ii)The Director of Students Welfare ex-officio Treasurer.
(iii)President, Vice-President and Secretary of the University Post-Graduates Students' Union.
(iv)President and Secretary of the University Law Students' Union.
(v)10 students from ten affiliated Degree Colleges to be selected by the Executive Council by rotation in the manner to be prescribed by the Statutes.
(vi)One student from each teaching faculty of the u to be ejected as prescribed by the Statutes.
(vii)Five students one from each of the five activities mentioned below who have shown outstanding performance in the following activities to be nominated by the Vice-Chancellor, namely :