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State of Mizoram - Section

Section 104 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

104. Withdrawal of resolution.

(1)A member who has moved a resolution or amendment to resolution shall not withdraw the same except by leave of the District Council.
(2)No discussion shall be permitted on a motion for leave to withdraw a resolution or an amendment thereto except with the permission of the Chairman.