Himachal Pradesh High Court
Pushpender Singh Wazir vs . State Of Hp & Another on 7 December, 2022
Bench: Sabina, Sushil Kukreja
Pushpender Singh Wazir Vs. State of HP & another CWP No.2679 of 2022 .
07.12.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents.
Learned counsel for the petitioner has submitted that the order passed by this Court has been duly complied.
Hence, no further directions are required to be passed.
( Sabina ) Judge ( Sushil Kukreja ) Judge December 07, 2022 (VH) ::: Downloaded on - 07/12/2022 20:36:57 :::CIS