Himachal Pradesh High Court
Pushpender Singh Wazir vs . State Of H.P. & Another on 30 August, 2022
Bench: Sabina, Sushil Kukreja
Pushpender Singh Wazir vs. State of H.P. & another .
CWP No.2679 of 2022 30.08.2022 Present: Mr. Raj Kumar Negi, Advocate, for the petitioner.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General seeks more time to file compliance report.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 30th August, 2022 (reena) ::: Downloaded on - 30/08/2022 20:09:11 :::CIS