Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 2 in Bihar Electricity Grid Code, 2010 2. All Users that connect with and/or utilize the State Grid are required to abide by the principles and procedures as laid down in the Grid Code in so far as they apply to that User.
