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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Maharashtra - Subsection

Section 87(5) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(5)The members under sub-clauses (i), (iii) and (iv) of clause (1) above nominated by the Vice-Chancellor shall hold the office for the period of one year which may be extended upto six months by the Vice-Chancellor.