Section 87 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990
87. Selection Committee for selecting ministerial staff members of Grades C and D.
(1)Selection Committee for selection of persons for appointment as ministerial staff members Grades C and D shall consist of the following members, namely :-(i)One Director/Dean to be nominated by the Vice-Chancellor.(ii)The Registrar.(iii)One Associate Dean to be nominated by the Vice-Chancellor.(iv)One Head of Department to be nominated by the Vice-Chancellor.(v)One District Social Welfare Officer of the Social Welfare Department to be nominated by the Director of Social Welfare; Maharashtra State.(2)The Director/Dean shall be the ex-officio Chairman of the Selection Committee. In the absence of the Chairman, the Member nominated by the Vice-Chancellor shall temporarily act as Chairman of the Selection Committee.(3)The Deputy Registrar/Assistant Registrar dealing with establishment matters shall be the ex-officio Secretary of the Selection Committee.(4)No act or proceedings of the Selection Committee shall be invalidated merely by reason of any vacancy in the membership.(5)The members under sub-clauses (i), (iii) and (iv) of clause (1) above nominated by the Vice-Chancellor shall hold the office for the period of one year which may be extended upto six months by the Vice-Chancellor.
