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State of Rajasthan - Section

Section 16 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

16. Communication of tariff orders.

- The Commission shall, within seven days of making the order, send a copy of the order to the Government of Rajasthan, the Central Electricity Authority, applicant and respondents. The Commission shall also make available copy of the said order to any person on payment of a fee fixed by the Commission.