Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 90] [Entire Act] Union of India - Subsection Section 90(a) in Finance Act, 1999 (a)in section 10A, in sub-section (4), in case (iii), after the word, figures and letters "section 80-IA", the words, figures and letters " or section 80-IB" shall be inserted;
