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[Cites 0, Cited by 0] [Section 2(33)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(33)(ii) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(ii)"outside exit" means an exit from building to a public way to an open area leading to a public way or to enclose a fire resistant passage leading to a public way;