Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] NCT Delhi - Subsection Section 94(c) in Delhi Motor Vehicles Rules, 1993 (c)by affixing it to some conspicuous place of business in case of the above two methods are considered impracticable.
