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[Cites 1, Cited by 4]

Himachal Pradesh High Court

Swati Storewel Pvt. Ltd. vs . National Research Development on 29 September, 2022

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Swati Storewel Pvt. Ltd. vs. National Research Development Corporation and others .

RFA No. 281 of 2005 29.09.2022 Present: Mr. Dushyant Dadwal, Advocate for the appellant.

Mr. Prashant Sharma, Advocate for respondent no.1.

Respondent No.2 proceeded ex-parte vide order dated 22.10.2021.

Respondent No.3 is stated to have expired.

On request of learned counsel for the appellant, matter is adjourned. List after four weeks.




             September 29, 2022                             (Vivek Singh Thakur)
             (ms)                                                  Judge







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