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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Chattisgarh - Subsection

Section 17(1)(d) in International Institute of Information Technology (IIIT) University Act, 2013

(d)a person of eminence with background in civil engineering, to be nominated by the Board, not being an employee of the Institute;