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State of Chattisgarh - Section

Section 17 in International Institute of Information Technology (IIIT) University Act, 2013

17. Buildings and Works Committee.

(1)There shall be a Building and Works Committee which shall have the following members, namely :-
(a)Director, who shall be the Chairman;
(b)a member of the Board nominated by it;
(c)a person to represent the Sponsor;
(d)a person of eminence with background in civil engineering, to be nominated by the Board, not being an employee of the Institute;
(e)a person of eminence in the field of teaching or research in any field of study offered by the Institute, to be nominated by the Board, not being an employee of the Institute;
(f)one nominee of the State Government from the department dealing with Public Works;
(g)one person representing the Naya Raipur Development Authority;
(h)the Registrar;
(i)the senior most officer responsible for managing the estate of the Institute shall be the Secretary of the committee.
(2)The members of the Buildings and Works Committee, other than the senior most officer responsible for managing the estate of the Institute and the ex-officio members, shall hold office for a term of three years from the date of their nomination.