Madhya Pradesh High Court
The State Of Madhya Pradesh vs Anil @ Annu Dixit on 14 January, 2016
M.Cr.C. No.5639/2015 1 (State of M.P. Vs. Anil @ Annu Dixit) 14/1/2016 Shri Prabal Solanki, learned Govt. Advocate for the applicant/State, seeks short adjourned to inspect the record of the trial Court before making the submission.
Let this matter be placed under the same head in the week commencing 15.2.2016. Meanwhile State counsel may inspect the record. Office is directed to facilitate him in this regard.
(U.C. Maheshwari) (Sushil Kumar Gupta)
Judge Judge
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