Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57] [Entire Act] State of Kerala - Subsection Section 57(4) in Kerala District Administration Act, 1979 (4)The district council shall finally pass the budget the beginning of the financial year to which it relates and copies thereof to the Government and to the Examiner of local fund accounts.
