Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(14)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(14)(iv) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(iv)each book will be reviewed accordingly by two reviewers provided that it shall always be competent for the Executive Council to relax the requirement in respect of appointment of more reviewers in special circumstances.