Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23(6)] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(6)(a) in Bihar Agricultural University Act, 2010 (a)shall be responsible for preparation of the budget, the statement of accounts, management of the funds and investments of the University.