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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2)(b) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(b)A non-official member of the Authority shall hold office at the pleasure of the Government and the Government may, if they deem fit, remove him before expiry of the term of office: