Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Union of India - Subsection Section 6(2) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016 (2)Before any repairs, additions or alterations are carried out to any vessel, the same shall be completely emptied and purged with an inert gas.
