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Himachal Pradesh High Court

Ram Lal vs . Kanta Devi (Deceased) Through Lrs on 16 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Ram Lal Vs. Kanta Devi (deceased) through LRs RSA No.430 of 2012 .

16.06.2023 Present: Mr. Raman Ravi Verma, Advocate vice Mr. Suneet Geol, Advocate, for the appellant.

Mr. Rakesh Thakur, Advocate vice Mr. Chaman Goverdhan, Advocate, for respondent No.1(a).

Learned vice counsel for the appellant prays for an adjournment on the ground that the arguing counsel is not available today.

As prayed for, list on 21.08.2023.

( Sushil Kukreja ) Judge June 16, 2023 (VH) ::: Downloaded on - 16/06/2023 20:35:43 :::CIS