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[Cites 0, Cited by 0] [Section 449] [Entire Act]

State of Rajasthan - Subsection

Section 449(iv) in The General Rules (Civil), 1986

(iv)if the amount or value exceeds Rs. 50000/- on Rs. 50,000/- as above and on any amount in excess thereof at ¼ per cent subject to maximum fee of Rs. 750/-.