449. Fees in certain appeals and in Miscellaneous cases.
- In Miscellaneous Judicial cases and in appeals, if any, from orders passed therein:-(i)if the amount or value of the claim does does not exceed Rs. 5,000/- 2½ per cent;(ii)if the amount of value of the claim exceeds Rs. 5,000/- and does not exceed Rs 20,000/- on Rs. 5000/- as above, and on the remainder 1 ¼ per cent;(iii)if the amount or value exceeds Rs. 20,000/- and does not exceed Rs. 50,000/- on Rs. 20,000/- as above, and on the remainder ½ per cent;(iv)if the amount or value exceeds Rs. 50000/- on Rs. 50,000/- as above and on any amount in excess thereof at ¼ per cent subject to maximum fee of Rs. 750/-.
