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Himachal Pradesh High Court

State Of H.P. & Others vs . Chaman Lal & Others & on 18 August, 2022

Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua

State of H.P. & others vs. Chaman Lal & others & connected matters.

.

LPA No. 517 of 2012 a/w LPA Nos. 86 & 98 of 2013 & 195 of 2015.

18.08.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Nand Lal Thakur, Additional Advocate General, for the appellants.

Mr. Dilip Sharma, Senior Advocate wth Mr. Harsh Kalta, Advocate, Mr. R.K. Gautam, Senior Advocate with Mr. Sahil Dixit, Advocate and Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for the respondent(s).

List on 08.09.2022.




                                                              ( A.A. Sayed )


                                                               Chief Justice




               August 18, 2022                            ( Jyotsna Rewal Dua )





                  (hemlata)                                     Judge





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