Section 3(3)(k) in Tamil Nadu Infrastructure Development Act, 2012

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State of Tamilnadu - Subsection

Section 3(3)(k) in Tamil Nadu Infrastructure Development Act, 2012

(k)the Secretary to Government, Revenue Department, ex-officio;

(kk)[ the Secretary to Government, Agriculture Department, ex-officio;] [Inserted by Act No. I of 2014. dt. 26.02.2014.]