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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iii) in Rajasthan State Accredited Journalists Medical Facility Scheme 2009

(iii)The scheme shall also apply to the family members of eligible accredited Journalists and their family members include spouse and two dependent children up to the age of 21.