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[Cites 0, Cited by 0] [Section 374] [Entire Act]

Union of India - Subsection

Section 374(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)The Speaker, may, if deems it necessary, name a member who disregards the authority of the Chair or abuses the rules of the House by persistently and wilfully obstructing the business thereof.