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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(c) in National Institute of Fashion Technology Statutes, 2020

(c)give its views and make its recommendations to the Board on the motion of the Board or of the Director General, or on its own initiative of any financial question affecting the Institute or any on any matter referred to it that has financial implications.