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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in The Orissa Local Fund Service Rules, 1975

(a)
(i)The posts in the cadre of Junior Assistant shall be filled up by direct recruitment and promotion in equal proportion.
(ii)Direct recruitment shall be made by competitive examination to be held by the Selection Board constituted under Rule 7.
(iii)Promotion to the post of Junior Assistant shall be made from such categories of employees of a Municipality or Notified Area Council as may be determined by general or made by Government in this behalf.]