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[Cites 0, Cited by 0] [Section 304] [Entire Act]

State of West Bengal - Subsection

Section 304(1) in The West Bengal Motor Vehicles Rules, 1989

(1)Every driver of a motor vehicle shall, when driving the vehicle in a public place comply with any traffic control signal given to him by any police officer in uniform, for the time being engaged in the regulation of traffic in such public place.