Himachal Pradesh High Court
Naveesh Kumar vs . State Of H.P. & Anr. on 10 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Naveesh Kumar vs. State of H.P. & anr.
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CWP No. 6579/202210.10.2022 Present: Mr. Raj Thakur, Advocate, for the petitioners.
Mr. Ashok Sharma, A.G. with Mr. Rajinder Dogra, Sr. Add. A.G., Mr. Shiv Pal Manhans, Addl. A.G. & Mr. Bhupinder Thakur, Dy.A.G. for the respondent-State.
Learned Deputy Advocate General has placed on record instructions dated 24.9.2022.
Confronted with this, learned counsel for the petitioner prays for and is granted two days' time to seek instructions.
List on 14.10.2022.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 10.10.2022 (pankaj) ::: Downloaded on - 10/10/2022 20:01:39 :::CIS