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[Cites 0, Cited by 0] [Section 76(3)] [Section 76] [Entire Act]

State of Bihar - Subsection

Section 76(3)(a) in The Bihar Panchayat Election Rules, 2006

(a)the name of the Gram Panchayat and the number of the territorial constituency concerned in case of the election of Member of the Gram Panchayat/Panch of Gram Katchahry, the name and number of the Gram Panchayat in case of the election of Mukhiya/Sarpanch and the name of the Panchayat Samiti/Zila Parishad and number of the concerned territorial constituency in case of the election of Member of Panchayat Samiti/Zila Parishad,