Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Andhra Pradesh - Subsection Section 19(b) in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006 (b)The packet shall then be completely wrapped in fairly strong thick polythene cover. The ends of the cover shall be neatly covered by sealing with tape or with country twine;
