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State of Andhra Pradesh - Section

Section 19 in Andhra Pradesh Aquaculture Seed (Quality Control) Rules, 2006

19. Manner of packing, fastening and sealing the sample under Section 16 of the Act.

- All samples of seed sent for analysis shall be packed, fastened and scaled in the following manner: -
(a)The packet shall first be tightly fastened so as to prevent leakage of the containers in transit;
(b)The packet shall then be completely wrapped in fairly strong thick polythene cover. The ends of the cover shall be neatly covered by sealing with tape or with country twine;
(c)The packet with cover shall be further secured by placing the covered sample in a container. The opening of the container shall be sealed intact.