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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(9) in Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005

(9)The State Load Despatch Centre shall develop a detailed procedure for reservation of capacity to short term customers, including the procedure for bidding, within 90 days of notification of these Regulations and submit the same to the Commission for approval.