Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act] State of Odisha - Subsection Section 54(3)(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (d)Window of not less than one square metre in area, opening directly on to an interior or exterior open space, but not into a ventilating shaft;